Legal Document View

Unlock Advanced Research with PRISMAI

Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 18(6)] [Section 18] [Entire Act]

State of Punjab - Subsection

Section 18(6)(d) in The Punjab School Education Board Leave Regulations

(d)The amount of advance will be debited to the head of account to which the pay etc. of the employee is debited and the adjustment of advance will be watched through objection book by the Finance and Accounts Officer.