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[Cites 0, Cited by 0] [Section 17(1)] [Section 17] [Entire Act]

Union of India - Subsection

Section 17(1)(ii) in The National Trust For Welfare Of Persons With Autism, Cerebral Palsy, Mental Retardation And Multiple Disabilities Rules, 2000

(ii)The team shall consist of one representative of parent organization, one representative of the association for the disabled and one Government official associated with disability not below the rank of Assistant Director.