Bombay High Court
Ramesh Gelli vs Central Bureau Of Investigation Cbi (Bs ... on 13 February, 2024
Author: A.S. Chandurkar
Bench: A.S. Chandurkar
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CRIMINAL APPELLATE JURISDICTION
CRIMINAL REVISION APPLICATION NO.574 OF 2015
CRIMINAL REVISION APPLICATION NO.63 OF 2021
CRIMINAL REVISION APPLICATION NO.101 OF 2021
CRIMINAL REVISION APPLICATION NO.108 OF 2021
CRIMINAL REVISION APPLICATION NO.91 OF 2021
CRIMINAL REVISION APPLICATION NO.107 OF 2021
CRIMINAL REVISION APPLICATION NO.106 OF 2021
CRIMINAL REVISION APPLICATION NO.247 OF 2021
CRIMINAL REVISION APPLICATION NO.246 OF 2021
CRIMINAL REVISION APPLICATION NO.248 OF 2021
CRIMINAL REVISION APPLICATION NO.291 OF 2021
CRIMINAL REVISION APPLICATION NO.259 OF 2014
CRIMINAL WRIT PETITION NO.421 OF 2020
Mahesh Natvarlal Kothari and Anr. .. Applicants
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Ramesh Gelli .. Applicant
Kailash Pati Kedia .. Applicant
Anup Kumar Kishorilal Gond .. Petitioner
Vs.
C.B.I., B.S. and F.C., Mumbai and Anr. .. Respondents
ALONG WITH CRIMINAL REVISION APPLICATION (STAMP) NO.350 OF 2019 CRIMINAL REVISION APPLICATION NO.351 OF 2016 CRIMINAL REVISION APPLICATION NO.19 OF 2019 CRIMINAL REVISION APPLICATION NO.350 OF 2016 CRIMINAL REVISION APPLICATION NO.352 OF 2016 1/4 502-REVN-574-2015-Group Matters.doc Dixit ::: Uploaded on - 14/02/2024 ::: Downloaded on - 14/02/2024 20:51:41 ::: CRIMINAL WRIT PETITION NO.457 OF 2020 CRIMINAL WRIT PETITION NO.877 OF 2020 Nikhil J. Vasuvada .. Applicant Harkanwal Singh Wadhwa .. Applicant Ravi Taneja .. Applicant Man Mohan Dutt .. Applicant Ashok Kumar Banerjee .. Applicant Ramesh Nagnath Kadam .. Petitioner Ravi Taneja .. Petitioner Vs. The State of Maharashtra and Anr. .. Respondents ALONG WITH CR. APPLICATION NO.318 OF 2019 in REVISION APPLICATION (ST) NO.350 OF 2019 INTERIM APPLICATION NO.1319 OF 2019 in REVISION APPLICATION NO.351 OF 2016 INTERIM APPLICATION (ST) NO.19547 OF 2023 in WRIT PETITION NO.457 OF 2020 Nikhil J. Vasuvada .. Applicant Harkanwal Singh Wadhwa .. Applicant State of Maharashtra .. Applicant ALONG WITH CRIMINAL WRIT PETITION NO.6420 OF 2021 CRIMINAL WRIT PETITION NO.1001 OF 2020 CRIMINAL WRIT PETITION NO.3575 OF 2022 CRIMINAL REVISION APPLICATION NO.625 OF 2018 CRIMINAL REVISION APPLICATION NO.576 OF 2019 CRIMINAL REVISION APPLICATION NO.605 OF 2019 CRIMINAL REVISION APPLICATION NO.342 OF 2019 CRIMINAL REVISION APPLICATION NO.213 OF 2019 CRIMINAL REVISION APPLICATION NO.334 OF 2017 CRIMINAL REVISION APPLICATION NO.255 OF 2021 Amod Umeshchandra Sharma .. Petitioner R. Jayachandran .. Petitioner Pritam Vidhyadhar Nagarkar .. Petitioner Shyamal Acharya .. Applicant Rajesh J. Sodhi .. Applicant Arun Goenka .. Applicant Vivek Nagpal .. Applicant Jayanand Narayan Shetty .. Applicant 2/4 502-REVN-574-2015-Group Matters.doc Dixit ::: Uploaded on - 14/02/2024 ::: Downloaded on - 14/02/2024 20:51:41 ::: Ajay Pal Singh Dhillon .. Applicant Ramesh Gelli .. Applicant Vs. Central Bureau of Investigation, ACB, Mumbai and Anr. .. Respondents ALONG WITH CRIMINAL REVISION APPLICATION NO.668 OF 2016 CRIMINAL REVISION APPLICATION NO.474 OF 2019 CRIMINAL REVISION APPLICATION NO.342 OF 2019 CRIMINAL WRIT PETITION NO.3750 OF 2019 CRIMINAL WRIT PETITION NO.3794 OF 2019 CRIMINAL WRIT PETITION NO.1999 OF 2023 Leela Shrirang Yadav .. Applicant Niyamatulah .. Applicant Vivek Nagpal .. Applicant Leela Shrirang Yadav .. Petitioner Leela Shrirang Yadav .. Petitioner Malpe Rajaram Pai .. Petitioner Vs. Central Bureau of Investigation, EOW, Mumbai and Anr. .. Respondents ALONG WITH CRIMINAL WRIT PETITION NO.3872 OF 2023 CRIMINAL REVISION APPLICATION NO.580 OF 2019 CRIMINAL REVISION APPLICATION NO.323 OF 2016 Sudhakar Gangaram Mistri .. Petitioner Sanjay Kumar Gupta .. Applicant Dharmesh Doshi .. Applicant Vs. Union of India and Anr. .. Respondents ALONG WITH CRIMINAL APPLICATION NO.5 OF 2020 Dhiren Ranchhodji Desai .. Applicant Vs. Canara Bank and Ors. .. Respondents 3/4 502-REVN-574-2015-Group Matters.doc Dixit ::: Uploaded on - 14/02/2024 ::: Downloaded on - 14/02/2024 20:51:41 ::: Mr. Pawan Mali for the Applicant/s in REVN/474/2019 and REVN/625/2018.
Ms. Shahen Pradhan for the Petitioner/s in WP/421/2020, WP/457/2020, WP/1999/2023, WP/688/2016, WP/3750/2019 and WP/3794/2019. Mr. Sanjeev Kadam, with Mr. Prashant Rahul, i/by Mr. Ramdas Hake Patil, for the Applicant/s in REVN/574/2015, REVN/342/2019, REVN(ST.)/350/2019, REVN/576/2019, REVN/580/2019, REVN/605/2019 and for the Petitioner/s in WP/6420/2021 and WP/3575/2019. Mr. Prashant Pawar for the Applicant in REVN/323/2016. Mr. D.P. Singh for Respondent No.1-CBI in REVN/625/2018. Mr. Harshad P. Bavkar for the Applicant in REVN/586/2019.
CORAM : A.S. CHANDURKAR &
JITENDRA JAIN, JJ
DATE : 13TH FEBRUARY, 2024.
P.C. :
1. These matters are not on board. Upon mentioning, taken on production board.
2. Put up for further consideration on 7th March 2024.
3. The interim relief granted earlier to continue till then.
[ JITENDRA JAIN, J. ] [ A.S. CHANDURKAR, J. ] 4/4 502-REVN-574-2015-Group Matters.doc Dixit ::: Uploaded on - 14/02/2024 ::: Downloaded on - 14/02/2024 20:51:41 :::