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Patna High Court - Orders

Md. Shaukat @ Shaukat Aali vs The State Of Bihar on 2 August, 2023

                       IN THE HIGH COURT OF JUDICATURE AT PATNA
                               CRIMINAL MISCELLANEOUS No.37889 of 2023
                          Arising Out of PS. Case No.-1 Year-2023 Thana- BIRPUR District- Supaul
                  ======================================================
                  MD. SHAUKAT @ SHAUKAT AALI
                                                                ... ... Petitioner/s
                                           Versus
                  The State of Bihar
                                                         ... ... Opposite Party/s
                  ======================================================
                  Appearance :
                  For the Petitioner/s     :        Mr.Arun, Advocate
                  For the Opposite Party/s :        Ms.Asha Devi, A.P.P.
                  ======================================================
                  CORAM: HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI
                                        ORAL ORDER

2    02-08-2023

Heard Mr. Arun, learned counsel for the applicant and Ms. Asha Devi, learned A.P.P. appearing on behalf of respondent-State.

2. Call for a legible carbon/xerox copy of the case diary of Birpur P.S. Case No. 01 of 2023 from the court of learned A.C.J.M., Birpur, Supaul.

3. Re-notify on 30.08.2023.

4. Till next date of hearing, no coercive steps shall be taken against the applicant in connection with the aforesaid case.

(Vipul M. Pancholi, J) K.C.Jha/-

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