Patna High Court - Orders
Md. Shaukat @ Shaukat Aali vs The State Of Bihar on 2 August, 2023
IN THE HIGH COURT OF JUDICATURE AT PATNA
CRIMINAL MISCELLANEOUS No.37889 of 2023
Arising Out of PS. Case No.-1 Year-2023 Thana- BIRPUR District- Supaul
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MD. SHAUKAT @ SHAUKAT AALI
... ... Petitioner/s
Versus
The State of Bihar
... ... Opposite Party/s
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Appearance :
For the Petitioner/s : Mr.Arun, Advocate
For the Opposite Party/s : Ms.Asha Devi, A.P.P.
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CORAM: HONOURABLE MR. JUSTICE VIPUL M. PANCHOLI
ORAL ORDER
2 02-08-2023Heard Mr. Arun, learned counsel for the applicant and Ms. Asha Devi, learned A.P.P. appearing on behalf of respondent-State.
2. Call for a legible carbon/xerox copy of the case diary of Birpur P.S. Case No. 01 of 2023 from the court of learned A.C.J.M., Birpur, Supaul.
3. Re-notify on 30.08.2023.
4. Till next date of hearing, no coercive steps shall be taken against the applicant in connection with the aforesaid case.
(Vipul M. Pancholi, J) K.C.Jha/-
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