Section 16 in Rajasthan Civil Services (Conduct) Rules, 1971
16. Public demonstrations in honour of Government servants.
- No Government servant shall, except with the previous sanction of the Appointing Authority, received any complimentary or valedictory address or accept any testimonial or attend any meeting or entertainment held in his honour of any other Government servant.Provided that nothing in this rule shall apply to-(i)a farewell entertainment in honour of a Government servant or any other Government servant on the occasions of his retirement or transfer or any person who has recently quitted service of any Government; or(ii)the acceptance of simple and inexpensive entertainments arranged by public bodies or institutions.Note - Exercise of pressure or influence on any Government servant to induce him to subscribe towards any farewell entertainment even if it is of a substantially private or informal character, and the collection of subscription from Ministerial or Class IV employees under any circumstances for the entertainments of any Government servant not belonging to Ministerial Service or Class IV Service, is forbidden.
