Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Gujarat - Subsection

Section 10(i) in The Gujarat Special Economic Zone Act, 2004

(i)prescribe a common application form for approval, clearance, licence, registration and no objection certificate under one or more laws;