Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Rajasthan - Section Section 7 in The Rajasthan Gram Dan Act, 1971 7. Meetings. - The time, place of meeting, conduct of business and the procedure to be followed at a meeting shall be at the discretion of the Gramdan Board, and the Gramdan Board may make regulations therefor.
