Income Tax Appellate Tribunal - Hyderabad
Pavan Kumar Reddy Kadigari, Usa vs Ito, (Int Taxn)-2, Hyderabad on 14 September, 2023
ITA Nos 158 to 163 of 2023 Pavan Kumar Reddy Kadigari USA law. We hold and direct accordingly. The grounds raised by the assessee in all these appeals are allowed for statistical purposes.
15. In the result, all the captioned six appeals filed by the assessee are allowed for statistical purposes.
Order pronounced in the Open Court on 14 th September, 2023.
Sd/- Sd/-
(LALIET KUMAR) (R.K. PANDA)
JUDICIAL MEMBER VICE-PRESIDENT
Hyderabad, dated 14th September, 2023. Vinodan/sps Copy to:
S.No Addresses 1 Shri Pavan Kumar Reddy Kadigari C/o Mohd. Afzal, Advocate, No.402,
Shersons's Residency, 11-5-465, Criminal Court Road, Red Hills, Hyderabad 500004 2 Income Tax Officer (International Taxation)-2, Aayakar Bhavan, Hyderabad 3 DRP-1, Bengaluru 4 Pr. CIT - Hyderabad 5 DR, ITAT Hyderabad Benches 6 Guard File By Order Page 9 of 9