Section 35(1) in The Manipur Panchayati Raj Act, 1994
(1)General Functions:-(a)preparation of annual plans for the development of the Panchayat area;(b)preparation of annual budget;(c)power for mobilising reliefs in natural calamities;(d)removal of encroachments on public properties;(e)organising voluntary labour and contribution for community works; and(f)maintenance of essential statistics of village(s).
