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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of Uttar Pradesh - Subsection

Section 2(c) in The U.P. Higher Education Services Commission (Procedure For Selection Of Teachers) Regulations, 1983

(c)"College" means an affiliated or associated college to which the privilege of affiliation or recognition, as such has been granted by a University governed by the Uttar Pradesh State University Act, 1973 and includes a college maintained by a local authority but does not include a college maintained by the State Government;