Madhya Pradesh High Court
Ajodiya Bai vs The State Of Madhya Pradesh on 8 May, 2023
Author: Vivek Rusia
Bench: Vivek Rusia
1 IN THE HIGH COURT OF MADHYA PRADESH AT INDORE CRA No. 306 of 2015 (AJODIYA BAI AND OTHERS Vs THE STATE OF MADHYA PRADESH AND OTHERS) Dated : 10-05-2023 List the matter along with Criminal Appeal No.144/2015.
(VIVEK RUSIA) (ANIL VERMA)
JUDGE JUDGE
Tej
Signature Not Verified
Signed by: TEJPRAKASH
VYAS
Signing time: 5/10/2023
7:18:11 PM