Allahabad High Court
Qavi Ahmad vs State Of U.P. & Another on 13 August, 2010
Author: S.C. Agarwal
Bench: S.C. Agarwal
Court No. - 50 Case :- CRIMINAL REVISION No. - 3209 of 2010 Petitioner :- Qavi Ahmad Respondent :- State Of U.P. & Another Petitioner Counsel :- Saghir Ahmad Respondent Counsel :- Govt. Advocate Hon'ble S.C. Agarwal,J.
Affidavit filed by learned counsel for the revisionist is taken on record.
Issue notice to opposite party no. 2 fixing 26th October, 2010. List on 26.10.2010.
Till the next date of listing, no coercive process shall be issued against the revisionist.
Order Date :- 13.8.2010 KU