Supreme Court - Daily Orders
Suresh Pannalal Mundada vs Sant Namdeo Nagari Sahakari Pat Sanstha ... on 4 February, 2020
Bench: L. Nageswara Rao, Deepak Gupta
ITEM NO.1 COURT NO.11 SECTION XVII-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
SPECIAL LEAVE PETITION (CIVIL) Diary No(s). 37456/2019
(Arising out of impugned final judgment and order dated 14-05-
2019 in FA No. 1024/2015 passed by the National Consumers
Disputes Redressal Commission, New Delhi)
SURESH PANNALAL MUNDADA Petitioner(s)
VERSUS
SANT NAMDEO NAGARI SAHAKARI PAT SANSTHA
MARYADIT HINGOLI Respondent(s)
( IA No.161128/2019-CONDONATION OF DELAY IN FILING and IA
No.161132/2019-EXEMPTION FROM FILING C/C OF THE IMPUGNED
JUDGMENT and IA No.161129/2019-EXEMPTION FROM FILING O.T. )
Date : 04-02-2020 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE L. NAGESWARA RAO
HON'BLE MR. JUSTICE DEEPAK GUPTA
For Petitioner(s) Mr. Mahaling Pandarge, Adv.
Mr. Abhijit Sengupta, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Delay condoned.
We see no reason to interfere with the impugned order. The Special Leave Petition is, accordingly, dismissed.
Pending Application(s) shall stand disposed of.
Signature Not Verified Digitally signed by GEETA AHUJA Date: 2020.02.05(GEETA AHUJA) 17:47:25 IST Reason: (ANAND PRAKASH) COURT MASTER (SH) BRANCH OFFICER