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[Cites 0, Cited by 0] [Section 4] [Entire Act]

State of Rajasthan - Subsection

Section 4(g) in The Rajasthan Sales Tax/Central Sales Tax Deferment Scheme for Industries, 1998

(g)The Eligibility Certificate issued under this Scheme shall remain in force till the permissible deferment of tax in accordance with the provisions of this Scheme is not exhausted, or till such Certificates is not amended, suspended or revoked.