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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Rajasthan - Subsection

Section 14(2) in Statutes of the Jodhpur National University, Jodhpur, 2010

(2)Only a distinguished scholar or a person with substantial experience in academic administration shall be appointed as President. The President shall be entitled to receive the basic pay and all other entitlements and privileges as specified in Schedule I.