Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Jharkhand - Section Section 78 in Bihar Education Code, 1961 78. Minimum number of days on tour. - The District Education Officer is required to be on tour outside his headquarters for not less than 150 days with not less than 90 night halts outside his headquarters in each financial year.
