Calcutta High Court
Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 8 July, 2019
Author: Ashis Kumar Chakraborty
Bench: Ashis Kumar Chakraborty
ORDER SHEET
GA NO.2734 OF 2018
CS NO.134 OF 2018
IN THE HIGH COURT AT CALCUTTA
Ordinary Original Civil Jurisdiction
ORIGINAL SIDE
TECHNO INDUSTRIES & ORS.
Versus
FLEX ALLOYS PVT. LTD. & ORS.
BEFORE:
The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY
Date : 8th July, 2019.
Ms.Shanti Das, Adv.,
for the petitioner.
Mr.Jishnu Chowdhury,
Mr.Ratul Das,
Mr.Aditya Garodia,
Mr.Pintu Ghosh, Advs., for the
respondent nos.1 to 3.
The Court : Let, the affidavit-in-opposition and affidavit- in-reply filed by the respective parties be kept on record.
The application will appear, under the same heading, on July 9, 2019.
(ASHIS KUMAR CHAKRABORTY, J.) S.Das AR[CR]