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Calcutta High Court

Techno Industries & Ors vs Flex Alloys Pvt. Ltd. & Ors on 8 July, 2019

Author: Ashis Kumar Chakraborty

Bench: Ashis Kumar Chakraborty

                                  ORDER SHEET
                              GA NO.2734 OF 2018
                               CS NO.134 OF 2018
                        IN THE HIGH COURT AT CALCUTTA
                    Ordinary Original Civil Jurisdiction
                                 ORIGINAL SIDE



                          TECHNO INDUSTRIES & ORS.
                                   Versus
                        FLEX ALLOYS PVT. LTD. & ORS.


         BEFORE:
         The Hon'ble JUSTICE ASHIS KUMAR CHAKRABORTY

         Date : 8th July, 2019.
                                        Ms.Shanti Das, Adv.,
                                        for the petitioner.

                                        Mr.Jishnu Chowdhury,
                                        Mr.Ratul Das,
                                        Mr.Aditya Garodia,
                                        Mr.Pintu Ghosh, Advs., for the
                                        respondent nos.1 to 3.

The Court : Let, the affidavit-in-opposition and affidavit- in-reply filed by the respective parties be kept on record.

The application will appear, under the same heading, on July 9, 2019.

(ASHIS KUMAR CHAKRABORTY, J.) S.Das AR[CR]