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Union of India - Section
Section 36 in The Merchant Shipping (Control of Pollution by Noxious Liquid Substances in Bulk) Rules, 2010
36. Name and signature of authorized surveyor.
Organization, company, government agency for which surveyor works._______________* Ship's masters should obtain from the operator of the reception facilities, which include barges and tank trucks, a receipt or certificate specifying the quantity of tank washings transferred, together with the time and date of the transfer. The receipt or certificate should be kept together with the Cargo Record Book.Additional operational procedures and remarksName of ship............................................Distinctive number or letters...................................IMO Number.............................................Cargo/ballast Operations| Date | Code (letter) | Item (number) | Record of operations/signature ofofficer in charge/name of and signature of authorized surveyor |