Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Odisha - Section Section 18 in Orissa Rural Employment Guarantee Scheme, 2006 under NREGA-2005 18. Worksite facilities. - The Implementing Agency shall provide facilities at worksite as stipulated in paragraphs 27 and 28 of Schedule II of the Act.
