Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 4]

Supreme Court - Daily Orders

Madan Gopal Sharma vs Union Of India on 20 September, 2018

Bench: S.A. Bobde, L. Nageswara Rao

     ITEM NO.17                              COURT NO.6                 SECTION X

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

     Writ Petition(s)(Civil)                 No(s).    1060/2018

     MADAN GOPAL SHARMA                                                  Petitioner(s)

                                                      VERSUS

     UNION OF INDIA & ANR.                                               Respondent(s)

     (FOR ADMISSION and IA No.127604/2018-EXEMPTION FROM FILING O.T.)

     Date : 20-09-2018 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE S.A. BOBDE
                             HON'BLE MR. JUSTICE L. NAGESWARA RAO


     For Petitioner(s)                 Mr. C.R. Jaya Sukin, Adv.
                                       Mr. Narender Kumar Verma, AOR

     For Respondent(s)

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

The writ petition is dismissed.

As a sequel to the above, pending interlocutory applications, if any, stand disposed of.

(SANJAY KUMAR-II) (INDU KUMARI POKHRIYAL) COURT MASTER (SH) ASSISTANT REGISTRAR Signature Not Verified Digitally signed by SANJAY KUMAR Date: 2018.09.20 16:04:16 IST Reason: