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[Cites 0, Cited by 0] [Section 11] [Entire Act]

State of Maharashtra - Subsection

Section 11(2) in The Maharashtra Borstal Schools Rules, 1965

(2)Each House shall have a House Master, who shall be responsible to the Principal for -
(a)the tone and general behaviour of the inmates in the House,
(b)the training of each inmate therein,
(c)the cleanliness of the yards, rooms, clothing, bedding and utensils.