Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 67] [Entire Act] State of Jharkhand - Subsection Section 67(b) in The Bihar School Examination Board Regulations, 1964 (b)Unless in any case it be otherwise expressly provided in these regulations, he shall pay rent for residence at the rate of 10 per cent of his monthly salary.
