Section 3(1)(c) in The Employment of Children Act, 1938

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Union of India - Subsection

Section 3(1)(c) in The Employment of Children Act, 1938

(c)connected with the work in a catering establishment, at a railway station, involving the movement of a vendor or any other employee of the establishment from one platform to another or into or out of a moving train; or

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Union of India - Subsection

Section 3(1)(c) in The Employment of Children Act, 1938