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State of Himachal Pradesh - Section

Section 55 in The Himachal Pradesh Housing and Urban Development Authority Act, 2004

55. Members, officers or officials of the Authority to be public servants.

- All members, officers and servants of the Authority shall be deemed, when acting or purporting to act in pursuance of any of the provisions of this Act, to be public servants within the meaning of section 21 of the Indian Penal Code, 1860.