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State of Odisha - Section

Section 70B in Orissa State Financial Corporation (Staff) Regulations, 1975

70B. Special Allowance for green card holders.

- An employee holding green card would be eligible for a special incentive allowance equal to twice the amount of increment admissible on the date he is declared eligible for this allowance subject to terms and conditions decided by the State Government from time to time.Explanation. - Green card holder means a person within the age ground of 15-48 issued with a certificate by the Director of Family Welfare of Health & Family Welfare Department of the Government of Orissa that he/she has undergone the terminal method of Sterilization viz. Vasectomy/Tubectomy operation, on or after 19th October 1983 in accordance with the instruction issued by the State Government from time to time.