Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 0] [Entire Act]

State of Uttar Pradesh - Section

Section 13 in Regulations For The Disbursement of Loans Under The Low Income Group Housing Scheme, 1968

13. Forms of application.

- Application in the prescribed form as in Annexure 'A' and other forms for loans shall be available on payment of Rs. 2 from the office of the Housing Commissioner.