Section 6(1)(B) in Gujarat Minor Mineral Concession Rules, 2010

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State of Gujarat - Subsection

Section 6(1)(B) in Gujarat Minor Mineral Concession Rules, 2010

(B)For quarrying minor minerals other than sand, kankar, gravel and ordinary clay minor mineral ,-

(i)rupees two thousand five hundred for an area of less than five hectares;

(ii)rupees five thousand for an area of five hectares or more.