Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 17(3)] [Section 17] [Entire Act] State of Maharashtra - Subsection Section 17(3)(b) in The Maharashtra Nurses Act, 1966 (b)Such person shall specify in the application the Region in which he desires to be registered and shall not be entitled to be registered in more than one Region :