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Rajasthan High Court - Jaipur

Managing Committee, Army Public School vs Brajesh Pandit And Ors on 11 November, 2019

Author: Sangeet Lodha

Bench: Sangeet Lodha

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                    S.B. Civil Writ Petition No. 6921/2014

                                   Managing Committee, Army Public School
                                                                                                        ----Petitioner
                                                                        Versus
                                   Brajesh Pandit And Ors.
                                                                                                     ----Respondents

Connected With S.B. Civil Writ Petition No. 203/2014 Managing Committee Army

----Petitioner Versus Prem Chand Dabi & Ors

----Respondents For Petitioner(s) : Mr. Anuroop Singhi For Respondent(s) : Mr. D.P. Sharma HON'BLE MR. JUSTICE SANGEET LODHA Order 11/11/2019 Heard learned counsel for the parties on the application preferred for vacating the interim order.

No case for vacating the interim order dated 4.1.17 is made out.

The application is therefore, rejected.

Let the matter be listed for hearing on 20.11.19, as prayed.

(SANGEET LODHA),J VIJYANT SHARMA /632 (Downloaded on 11/11/2019 at 11:14:18 PM) Powered by TCPDF (www.tcpdf.org)