Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 7] [Entire Act] State of Maharashtra - Section Section 119 in The Maharashtra Prohibition Act 119. Certain offences to be non-bailable. Offences under sections 65,67, 67-A, 67-C, 68, 70, 72, and 83 shall be non-bailable .
