Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Andhra Pradesh - Section Section 139 in Reductions and Remissions (Andhra Pradesh) 139. Stamp on enrolment of Advocates already enrolled in other State Bar Councils remitted. (G.O.Ms.No. 122, Rev., Dated 28.1.1983).
