Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] Union of India - Section Section 14 in The Energy Conservation (Partial Risk Guarantee Fund for Energy Efficiency) Rules, 2016 14. Guidelines of Reserve Bank of India. - The participating financial institution shall follow the instructions and guidelines issued by the Reserve Bank of India from time to time.
