Supreme Court - Daily Orders
Ragini Jaydeep Singh vs Jaydeep Omprakash Singh on 21 October, 2019
Bench: Chief Justice, S.A. Bobde, S. Abdul Nazeer
ITEM NO.10 COURT NO.1 SECTION XVI-A
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition (Civil) No.2503/2019
RAGINI JAYDEEP SINGH Petitioner(s)
VERSUS
JAYDEEP OMPRAKASH SINGH Respondent(s)
(With appln.(s) for stay)
Date : 21-10-2019 This petition was called on for hearing today.
CORAM :
HON'BLE THE CHIEF JUSTICE
HON'BLE MR. JUSTICE S.A. BOBDE
HON'BLE MR. JUSTICE S. ABDUL NAZEER
For Petitioner(s) Mr. Murari Tiwari, Adv.
Mr. Manish Saxena, Adv.
Mr. Rahul Kumar, Adv.
Mr. Mahendra Kumar, Adv.
Mr. Kumar Gaurav, Adv.
Mr. Ramnitee S., Adv.
Mr. Brahm Shankar Kumar, Adv.
Mr. Balkrishan, Adv.
Mr. Rajnish Kumar Jha, AOR
For Respondent(s)
UPON hearing the counsel the Court made the following
O R D E R
Issue notice.
In the meantime, further proceedings in HMA/22/2019 dated 06/05/2019, titled “Jaydeep Omprakash Singh vs. Ragini Jaydeep Singh”, pending before the court of Principal Civil Signature Not Verified Judge (S.D.), Vapi, Gujarat, shall remain stayed.
Digitally signed by CHETAN KUMAR Date: 2019.10.21 17:46:12 IST Reason: (Chetan Kumar) (Anand Prakash)
A.R.-cum-P.S. Court Master