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State of Jharkhand - Section

Section 16 in Indian Administrative Service (Departmental Examination) Rules, 1962

16. Submission of list of officers.

- From the applications referred to in rule 15 above, each District Office/Head of Department or Department of Government concerned, will prepare and send a consolidated statement showing the particulars of the officers and the subjects and standards in which they intend to appear, alongwith their applications, to the Secretary to the Central Examination Committee latest by the 16th May/16th September for the first-second half-yearly examination.