Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 231A(1)] [Section 231A] [Entire Act] State of Rajasthan - Subsection Section 231A(1)(b) in The Rules of Procedure and Conduct of Business in Rajasthan Legislative Assembly, 1959 (b)to suggest alternative policies in order to bring about efficiency and economy in administration; and