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[Cites 0, Cited by 0] [Section 4A(1)] [Section 4A] [Entire Act]

State of Karnataka - Subsection

Section 4A(1)(B) in The Karnataka Professional Education Institutions (Regulation of Admission and Determination of Fee) Act, 2006

(B)Out of the total intake of Post-graduate Medical/Dental seats, in an unaided non-minority professional educational institutions, across the pre-clinical, para-clinical and clinical disciplines which shall be done by rotation of disciplines every year in the following manner, namely:-