Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 73(13)] [Section 73] [Entire Act] State of Rajasthan - Subsection Section 73(13)(iii) in Rajasthan Co-operative Societies Rules, 2003 (iii)whether the balance sheet and profit and loss account examined b are in agreement with the books of accounts and returns of the society