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[Cites 0, Cited by 0] [Section 15] [Entire Act]

State of Odisha - Subsection

Section 15(c) in The Nabakrushna Choudhury Centre for Development Studies Employees Pension Fund (Establishment & Administration) Rules, 1997

(c)Treasury Officer to fix date of payment of pension - The payment of pension for a month shall be due on the first day of the following month. The Treasury Officer shall fix specific dates for disbursement of pension to the pensioners.