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[Cites 0, Cited by 0] [Section 29(1)] [Section 29] [Entire Act]

State of West Bengal - Subsection

Section 29(1)(b) in The West Bengal Correctional Services Act, 1992

(b)non-official members
(vii)one serving or retired Headmaster of a Higher Secondary School nominated by the State Government;
(viii)five members of the West Bengal Legislative Assembly from the district, nominated by the State Government, of whom one shall be a woman and one shall belong to the Opposition in the West Bengal Legislative Assembly;
(ix)two social workers of the district, of whom one shall be a male and the other shall be a female, nominated by the State Government.