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Madhya Pradesh High Court

L.P. Isda vs The State Of Madhya Pradesh on 2 June, 2015

MCRC-8582-2015

(L.P. ISDA Vs THE STA TE 0F MADHYA PRADESH)
02-06-2015

As prayed by learned counsel for the applicant, list the matter after summer vacation. (VANDANA KASREKAR) JUDGE