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[Cites 0, Cited by 0] [Section 117(1)] [Section 117] [Entire Act]

State of Odisha - Subsection

Section 117(1)(b) in Rules of Procedure and Conduct of Business in the Orissa Legislative Assembly

(b)the member asking for leave must, before the commencement of the sitting of the day, leave with the Secretary a written notice of the motion which he proposes to move.