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Supreme Court - Daily Orders

S.K. Robin Singh vs The State Of Andhra Pradesh on 10 November, 2023

Bench: A.S. Bopanna, Pamidighantam Sri Narasimha

                                                 1

     ITEM NO.1                              COURT NO.7                 SECTION II

                                   S U P R E M E C O U R T O F     I N D I A
                                           RECORD OF PROCEEDINGS

                             Transfer Petition(s)(Criminal)   No(s).   666/2023

     S.K. ROBIN SINGH & ANR.                                              Petitioner(s)

                                                     VERSUS

     THE STATE OF ANDHRA PRADESH                                          Respondent(s)

     (IA No. 166032/2023 - EX-PARTE STAY)

     Date : 10-11-2023 These matters were called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE A.S. BOPANNA
                             HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA

     For Petitioner(s)                 Mr. Ram Lal Roy, AOR

     For Respondent(s)                 Mr. Mahfooz Ahsan Nazki, AOR
                                       Mr. Polanki Gowtham, Adv.
                                       Mr. Kv Girish Chowdary, Adv.
                                       Mr. T Vijaya Bhaskar Reddy, Adv.
                                       Ms. Rajeswari Mukherjee, Adv.
                                       Mr. Meeran Maqbool, Adv.
                                       Ms. Ruchi Guasain, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Since, the instant petition seeks transfer of the case, the complainant is necessary to be heard. Hence, the complainant is ordered to be arrayed as respondent no.2.

Issue notice to the impleaded respondent no.2. Address for the complainant/ respondent no.2 is hereunder as given by the learned counsel for the petitioner(s); Signature Not Verified

Mr. Shaik Arshad Digitally signed by Nisha Khulbey Date: 2023.11.10 B-100, Monarch Serenity Apt. 15:51:45 IST Reason:

Thanisandra Main Road Bangalore 2 Second Address is;
AT-24-34, Bayakanhu Street, Palamner District-Chhitoor Andhra Pradesh-517408 (NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR