Supreme Court - Daily Orders
S.K. Robin Singh vs The State Of Andhra Pradesh on 10 November, 2023
Bench: A.S. Bopanna, Pamidighantam Sri Narasimha
1
ITEM NO.1 COURT NO.7 SECTION II
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Transfer Petition(s)(Criminal) No(s). 666/2023
S.K. ROBIN SINGH & ANR. Petitioner(s)
VERSUS
THE STATE OF ANDHRA PRADESH Respondent(s)
(IA No. 166032/2023 - EX-PARTE STAY)
Date : 10-11-2023 These matters were called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE A.S. BOPANNA
HON'BLE MR. JUSTICE PAMIDIGHANTAM SRI NARASIMHA
For Petitioner(s) Mr. Ram Lal Roy, AOR
For Respondent(s) Mr. Mahfooz Ahsan Nazki, AOR
Mr. Polanki Gowtham, Adv.
Mr. Kv Girish Chowdary, Adv.
Mr. T Vijaya Bhaskar Reddy, Adv.
Ms. Rajeswari Mukherjee, Adv.
Mr. Meeran Maqbool, Adv.
Ms. Ruchi Guasain, Adv.
UPON hearing the counsel the Court made the following
O R D E R
Since, the instant petition seeks transfer of the case, the complainant is necessary to be heard. Hence, the complainant is ordered to be arrayed as respondent no.2.
Issue notice to the impleaded respondent no.2. Address for the complainant/ respondent no.2 is hereunder as given by the learned counsel for the petitioner(s); Signature Not Verified
Mr. Shaik Arshad Digitally signed by Nisha Khulbey Date: 2023.11.10 B-100, Monarch Serenity Apt. 15:51:45 IST Reason:
Thanisandra Main Road Bangalore 2 Second Address is;
AT-24-34, Bayakanhu Street, Palamner District-Chhitoor Andhra Pradesh-517408 (NISHA KHULBEY) (DIPTI KHURANA) SENIOR PERSONAL ASSISTANT ASSISTANT REGISTRAR