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[Cites 0, Cited by 0] [Section 29(2)] [Section 29] [Entire Act]

State of Andhra Pradesh - Subsection

Section 29(2)(m) in Hyderabad City Police Act, 1348F

(m)to regulate the public traffic in the street, to prevent obstructions therein, and as far as possible, to prevent the infraction of any rule or order made under this Act or under any other law for the time being in force for observance by the public in or near a street;