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[Cites 0, Cited by 0] [Section 10] [Entire Act]

State of Odisha - Subsection

Section 10(1) in The Gopalpur Port Rules, 1987

(1)Every ship having petroleum on board shall be anchored at such anchorage as the Conservator of the port shall appoint in this behalf, and shall not leave such anchorage until so much of the petroleum other than certificated petroleum as it is intended to land has been discharged.