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Govt. Of Nct Of Delhi vs Neelam Srivastava on 8 August, 2023

Bench: C.T. Ravikumar, Sudhanshu Dhulia

     ITEM NO.44                              COURT NO.13                SECTION XIV

                                   S U P R E M E C O U R T O F      I N D I A
                                           RECORD OF PROCEEDINGS

                            SPECIAL LEAVE PETITION (CIVIL) Diary No.42036/2022

     (Arising out of impugned final judgment and order dated 10­08­2015
     in WP(C) No. 8411/2014 passed by the High Court of Delhi at New
     Delhi)

     GOVT. OF NCT OF DELHI                                              Petitioner(s)
                                                    VERSUS
     NEELAM SRIVASTAVA & ORS.                                           Respondent(s)

     (IA No.12987/2023­CONDONATION OF DELAY IN FILING SLP)

     Date : 08­08­2023 This petition was called on for hearing today.

     CORAM :
                             HON'BLE MR. JUSTICE C.T. RAVIKUMAR
                             HON'BLE MR. JUSTICE SUDHANSHU DHULIA

     For Petitioner(s)
                                       Mr. Atul Kumar, AOR
                                       Ms. Sweety Singh, Adv.
                                       Ms. Archana Kumari, Adv.
                                       Mr. Rahul Pandey, Adv.

     For Respondent(s)                 Ms. Smita Maan, AOR

                                       Mr. K M Nataraj, A.S.G.
                                       Mr. Vatsal Joshi, Adv.
                                       Ms. Indira Bhakar, Adv.
                                       Ms. Priyanka Das, Adv.
                                       Mr. Annnirudh Sharma II, Adv.
                                       Mr. Chitransh Sharma, Adv.
                                       Mr. Navanjay Mahapatra, Adv.
                                       Mr. Arvind Kumar Sharma, AOR

                                       Mr. Ashwani Kumar, AOR
                                       Mr. Anshay Dhatwalia, Adv.

                              UPON hearing the counsel the Court made the following
                                                 O R D E R

Signature Not Verified Digitally signed by VISHAL ANAND List the matter after the month of September, 2023.

(VISHAL ANAND) (MATHEW ABRAHAM) ASTT. REGISTRAR­cum­PS COURT MASTER (NSH)