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State of Uttar Pradesh - Section

Section 27 in U.P. Zila Panchayats (Election of Adhyaksha and UP-Adhyaksha and Settlement of Election Disputes) Rules, 1994

27. Recounting.

- The Returning Officer may, either on his own initiative or at the instance of any candidate, recount the votes, whether once or more than once, when the Returning Officer is not satisfied as to the accuracy of the previous counting ;Provided that nothing herein contained shall make it obligatory on the Returning Officer to recount the same votes more than once.