Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 16C(2)] [Section 16C] [Entire Act] State of Rajasthan - Subsection Section 16C(2)(a) in RSWC Employees General Provident Fund Regulations, 1990 (a)intimate the reason for the withdrawal to the Sr. Accounts Officer by letter;