Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 38] [Entire Act] Union of India - Section Section 5 in The Census Act, 1948 5. Status of census authorities as public servants The Census Commissioner, all Directors of Census Operations and all census-officers shall be deemed to be public servants within the meaning of the Indian Penal Code.
