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State of Assam - Section

Section 28 in The Assam Cinemas (Regulation) Rules, 1960

28. Maintenance of records.

- Every licensee shall, at all times, keep and maintain full and up-to-date sets of records showing sale of ticket in each show and their rates showing separately, the taxes and fees realised and shall produce on demand all such records for inspection by an officer deputed for the purpose by the Licensing Authority.