Chattisgarh High Court
Purushottam Agrawal vs State Of Chhattisgarh on 23 July, 2015
Bench: Navin Sinha, P. Sam Koshy
1
NAFR
HIGH COURT OF CHHATTISGARH, BILASPUR
Writ Appeal No. 354 of 2015
Purushottam Agrawal s/o Late Rameshwar Prasad Agrawal, aged about 54
years, Research Officer, Central Soil & Material Testing Laboratory, Water
Resources Department, Raipur, Tahsil and District Raipur, Chhattisgarh.
---- Appellant
Versus
1. State of Chhattisgarh, Through: The Secretary, Water Resources Department,
Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur, Chhattisgarh.
2. Ashok Kumar Chhajed, Executive Engineer, Raipur, office of the Research
Officer, Central Soil and Material Examine Laboratory, Raipur, Chhattisgarh.
---- Respondents
For Appellant : Shri H.B.Agrawal, Senior Advocate with Smt.
Preeti Yadav, Advocate.
For Respondent/State : Shri UNS Deo, Government Advocate.
Hon'ble Shri Navin Sinha, Chief Justice
Hon'ble Shri P. Sam Koshy, J.
Order on Board Per Navin Sinha, Chief Justice 23/07/2015
1. After some argument, leave is sought to withdraw the appeal for pursuing the matter departmentally.
2. We make no observations with regard to the same.
3. The appeal is dismissed as withdrawn.
Sd/- Sd/-
(Navin Sinha) (P. Sam Koshy)
CHIEF JUSTICE JUDGE
Amit