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Chattisgarh High Court

Purushottam Agrawal vs State Of Chhattisgarh on 23 July, 2015

Bench: Navin Sinha, P. Sam Koshy

                                                       1

                                                                                             NAFR

                             HIGH COURT OF CHHATTISGARH, BILASPUR

                                       Writ Appeal No. 354 of 2015

               Purushottam Agrawal s/o Late Rameshwar Prasad Agrawal, aged about 54
               years, Research Officer, Central Soil & Material Testing Laboratory, Water
               Resources Department, Raipur, Tahsil and District Raipur, Chhattisgarh.
                                                                                    ---- Appellant
                                                   Versus
           1. State of Chhattisgarh, Through: The Secretary, Water Resources Department,
              Mahanadi Bhawan, Mantralaya, New Raipur, District Raipur, Chhattisgarh.
           2. Ashok Kumar Chhajed, Executive Engineer, Raipur, office of the Research
              Officer, Central Soil and Material Examine Laboratory, Raipur, Chhattisgarh.
                                                                                ---- Respondents

         For Appellant                      :       Shri H.B.Agrawal, Senior Advocate with Smt.
                                                    Preeti Yadav, Advocate.
         For Respondent/State               :       Shri UNS Deo, Government Advocate.

                                   Hon'ble Shri Navin Sinha, Chief Justice
                                   Hon'ble Shri P. Sam Koshy, J.

Order on Board Per Navin Sinha, Chief Justice 23/07/2015

1. After some argument, leave is sought to withdraw the appeal for pursuing the matter departmentally.

2. We make no observations with regard to the same.

3. The appeal is dismissed as withdrawn.

                               Sd/-                                              Sd/-
                          (Navin Sinha)                                     (P. Sam Koshy)
                         CHIEF JUSTICE                                          JUDGE




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